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[Cites 0, Cited by 0] [Section 228] [Entire Act]

Union of India - Subsection

Section 228(6) in The Dedicated Freight Corridor Railway General Rules, 2018

(6)The Assistant Loco pilot shall stay behind to ensure that vehicles under his charge are kept undisturbed and shall place himself forty five meters ahead of the obstruction towards the direction of approach of the relief locomotive as decided by the Controller.