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[Cites 0, Cited by 0] [Section 15(13)] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(13)(b) in The M.P. Sahakari Krishi Aur Gramin Vikas Bank Rules, 2001

(b)Where the properly to which the claim is applied has been advertised for sale the distrainer may postpone the sale pending the investigation of the claim.