Bombay High Court
Tigaksha Metallics Pvt. Ltd. vs Actis Consumer Grooming Products And 6 ... on 16 December, 2025
40-CARBP-423-2021.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
COMMERCIAL ARBITRATION PETITION NO. 423 OF 2021
Actis Consumer Grooming Products ...Petitioner
Versus
Rakesh Malhotra And 6 Others ...Respondents
WITH
INTERIM APPLICATION (L.) NO. 27122 OF 2021
IN
COMMERCIAL ARBITRATION PETITION 423 OF 2021
Tigaksha Metallics Pvt. Ltd. ....Petitioner
Versus
Actis Consumer Grooming Products
and 6 Ors. .....Respondents
WITH
INTERIM APPLICATION (L.) NO. 2935 OF 2021
IN
COMMERCIAL ARBITRATION PETITION 423 OF 2021
Nevi International FZE ....Petitioner
Versus
Actis Consumer Grooming Products
and 6 Ors. ....Respondents
WITH
INTERIM APPLICATION NO. 3418 OF 2021
IN
COMMERCIAL ARBITRATION PETITION 423 OF 2021
Rajiv Malhotra Legal Representative Of Late
Rajinder Kumar Malhotra and Anr ....Petitioners
Versus
Actis Consumer Grooming Products
and Ors ....Respondents
WITH
INTERIM APPLICATION NO. 3407 OF 2021
IN
COMMERCIAL ARBITRATION PETITION 423 OF 2021
Rakesh Malhotra and Anr. ....Petitioners
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December 16, 2025
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40-CARBP-423-2021.doc
Versus
Actis Consumer Grooming Products
and 5 Ors. ....Respondents
WITH
INTERIM APPLICATION (L.) NO. 19898 OF 2021
IN
COMMERCIAL ARBITRATION PETITION 423 OF 2021
Actis Consumer Grooming Products ....Petitioner
Versus
Rakesh Malhotra and Others ....Respondents
Mr. Vishal Pattabirman a/w. Adv. Mittal Munoth, Adv. Anushka
Jain, for Applicant in IAL-648-2025.
Mr. Venkatesh Dhond, Senior Advocate a/w Adv. Ketan Gaur,
Adv. Neil Chatterjee, Adv. Anshwini Tak, Adv. Nidhisha Garg and
Adv. Prateek Pansare i/b Trilegal, for Petitioners in CARBP-423-
2021.
Mr. Zal Andhyarujina, Senior Advocate a/w Adv. Shrey Sancheti,
Adv. Carl Patel, Adv. Sanaea Umrigar, Adv. Gaurav R. Begani and
Rakesh Malhotra i/b Rakesh Malhotra, for Respondents in
CARBP-423-2021.
Ms. Shweta Jaydev a/w. Ms. Nupur Toshniwal i/b M/s
Rashmikant and Partners for, Respondent Nos. 2 and 3 in IAL-
27122-2021, 19898-2021, 26782-2021 & 27973-2021.
CORAM : SOMASEKHAR SUNDARESAN, J.
Date : December 16, 2025
ORDER :
1. Notes on Submissions by the parties are taken on record.
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2. Judgement reserved.
3. All actions required to be taken pursuant to this order, shall be taken upon receipt of a downloaded copy as available on this Court's website.
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