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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(2)(b) in The U.P. Government Servants (Special Provisions Relating to Family Planning) Rules, 1976

(b)on such other ground or grounds as may be specified by the State Government by a general or special order :