Section 62(1)(h) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

[Cites 0, Cited by 0] [Section 62(1)] [Section 62] [Entire Act]

(h)information with respect to the following events:

(i)default by issuer to pay interest on or redemption amount;

(ii)failure to create a charge on the assets;

(iii)revision of rating assigned to the non convertible debt securities:

Legal Document View