Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Meghalaya - Subsection

Section 6(1) in The Meghalaya Cinemas (Regulation) Rules

(1)A Licence for permanent cinema may be granted by the Licensing Authority with the prior approval of the State Government in Form B appended to those Rules.