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Gauhati High Court

Jayanti Bhowmick vs The Union Of India And 4 Ors on 31 March, 2022

Author: Devashis Baruah

Bench: Devashis Baruah

                                                                    Page No.# 1/10

GAHC010012522013




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WP(C)/6473/2013

         JAYANTI BHOWMICK
         S/O- LT. SITANGSU KR. BHOWMICK, R/O- P.S.- KOTWALI, VILL.- BAISGURI,
         P.O.- NEW COOCH BEHAR- 736179, WEST BENGAL.



         VERSUS

         THE UNION OF INDIA and 4 ORS
         REP. BY THE SECY. TO THE GOVT. OF INDIA, MINISTRY OF RAILWAYS,
         RAIL BHAWAN, NEW DELHI- 110001.

         2:THE CHIEF COMMERCIAL MANAGER
          NORTHEAST FRONTIER RAILWAY
          MALIGAON
          GUWAHATI
         ASSAM.

         3:THE GENERAL MANAGER
          N.F. RAILWAYS
          MALIGAON
          GUWAHATI
         ASSAM.

         4:THE DIVISIONAL COMMERCIAL MANAGER
          NORTHEAST FRONTIER RAILWAY
         ALIPUDUAR JUNCTION
          DIST.- JALPAIGURI
         WEST BENGAL.

         5:STATION SUPERINTENDENT
          NORTHEAST FRONTIER RAILWAY
          NEW COOCH BEHAR
          DIST.- COOCH BEHAR
                                                                  Page No.# 2/10

             WEST BENGAL

Advocate for the Petitioner   : MR.P K GARODIA

Advocate for the Respondent : SC, NF RLY




             Linked Case : WP(C)/6455/2013

            MRINAL ROY
            S/O LT. JAGADISH CHANDRA ROY
            R/O NEW COOCH BEHAR
            DT
            COOCH BEHAR-736179
            WEST BENGAL


             VERSUS

            THE UNION OF INDIA and 4 ORS
            REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA
            MINISTRY OF RAILWAYS
            RAIL BHAWAN
            NEW DELHI-110001

            2:THE CHIEF COMMERCIAL MANAGER
            NORTHEAST FRONTIER RAILWAY
             MALIGAON
             GHY.
            ASSAM
             3:THE GENERAL MANAGER
            N.F. RAILWAYS
             MALIGAON
             GHY.
            ASSAM
             4:THE DIVISIONAL COMMERCIAL MANAGER
            NORTHEAST FRONTIER RAILWAY
            ALIPURDUAR JUNCTION
             DIST- JALPAIGURI
            WEST BENGAL
             5:STATION SUPERINTENDENT
            N.F. RAILWAY
             NEW COOCH BEHAR
             DIST- COOCH BEHAR
                                                     Page No.# 3/10

WEST BENGAL
------------
Advocate for : MR.P K GARODIA
Advocate for : SC
NF RLY appearing for THE UNION OF INDIA and 4 ORS



Linked Case : WP(C)/7394/2013

SUKHENDU PAUL
S/O- LT. SACHINDRA NATH PAUL
R/O VILL.- CHECHAKHATA
P.O.- ALIPURDUAR JUNCTION
P.S.- ALIPURDUAR
DIST.- JALPAIGURI
WEST BENGAL.


VERSUS

THE UNION OF INDIA and 4 ORS
REP. BY THE SECY. TO THE GOVT. OF INDIA
MINSTRY OF RAILWAYS
RAIL BHAWAN
NEW DELHI- 110001.

2:THE CHIEF COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
 MALIGAON
 GUWAHATI
ASSAM.
 3:THE DIVISIONAL COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
ALIPURDUAR JUNCTION
 DIST.- JALPAIGURI
WEST BENGAL.
 4:THE GENERAL MANAGER
 N.F. RAILWAY
MALIGAON
 GUWAHATI
ASSAM.
 5:STATION SUPERINTENDENT
NORTH EAST FRONTIER RAILWAY
 NEW COOCH BEHAR
 DIST.- COOCH BEHAR
WEST BENGAL.
 ------------
                                                             Page No.# 4/10

Advocate for : MR.K N CHOUDHURY
Advocate for : appearing for THE UNION OF INDIA and 4 ORS



Linked Case : WP(C)/5911/2013

DEBI KANT ROY
S/OLT. NATHUNI ROY R/O C/O STATION SUPDT. NEW ALIPURDUAR
P.O. NEW ALIPURDUAR
DIST. JALPAIGURI
- 736121.


VERSUS

THE UNION OF INDIA and 4 ORS
REP. BY THE SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF RAILWAYS
RAIL BHAWAN
NEW DELHI- 110001.

2:THE CHIEF COMMERCIAL MANAGER

NORTHEAST FRONTIER RAILWAY
MALIGAON
GUWAHATI
ASSAM.
3:THE GENERAL MANAGER

N.F. RAILWAYS
MALIGAON
GUWAHATI
ASSAM.
4:THE DIVISIONAL COMMERCIAL MANAGER

NORTH FRONTIER RAILWAY
ALIPUDUAR JUNCTION
DIST. JALPAIGURI
WEST BENGAL.
5:STATION SUPERINTENDENT
NORTHEAST FRONTIER RAILWAY
NEW COOACH BEHAR
DIST. COACH BEHAR
WEST BENGAL
------------
Advocate for : MR.M MAHANTA
Advocate for : appearing for THE UNION OF INDIA and 4 ORS
                                                     Page No.# 5/10




Linked Case : WP(C)/6456/2013

SMT. MUKTI DEY
W/O- LT. SUDHANGSHU CHANDRA DEY
R/O VILL.- BAISGURI
P.S.- KOTWALI
P.O.- NEW COOCH BEHAR- 736179
WEST BENGAL.


VERSUS

THE UNION OF INDIA and 4 ORS
REP. BY THE SECY. TO THE GOVT. OF INDIA
MINISTRY OF RAILWAYS
RAIL BHAWAN
NEW DELHI- 110001.

2:THE CHIEF COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
 MALIGAON
 GUWAHATI
ASSAM.
 3:THE GENERAL MANAGER

N.F RAILWAYS
MALIGAON
GUWAHATI
ASSAM.
4:THE DIVISIONAL COMMERCIAL MANAGER

NORTHEAST FRONTIER RAILWAY
ALIPURDUAR JUNCTION
DIST- JALPAIGURI
WEST BENGAL
5:STATION SUPERINTENDENT
NOTHEAST FRONTIER RAILWAY
NEW COOCH BEHAR
WEST BENGAL
------------
Advocate for : MR.K N CHOUDHURY
Advocate for : SC
NF RLY appearing for THE UNION OF INDIA and 4 ORS
                                                               Page No.# 6/10


Linked Case : WP(C)/6475/2013

SHYAMAL KR. ROY

S/O- LT. NAGENDRA KISHOR ROY
R/O- C/O- ALIPURDUAR RAILWAY JUNCTION
NO. 2
STATION ROAD/RPF
P.O.- ALIPURDUAR JN.
P.S.- ALIPURDUAR
DIST.- JALPAIGURI
WEST BENGAL.


VERSUS

THE UNION OF INDIA and 4 ORS

REP. BY THE SECY. TO THE GOVT. OF ASSAM
MINISTRY OF RAILWAYS
RAIL BHAWAN
NEW DELHI- 110001.

2:THE CHIEF COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
 MALIGAON
 GUWAHATI
ASSAM.
 3:THE GENERAL MANAGER
N.F. RAILWAYS
 MALIGAON
 GUWAHATI
ASSAM.
 4:THE DIVISIONAL COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
ALIPUDUAR JUNCTION
 DIST.- JALPAIGURI
WEST BENGAL.
 5:STATION SUPERINTENDENT
NORTHEAST FRONTIER RAILWAY
 NEW COOCH BEHAR
 DIST.- COOCH BEHAR
WEST BENGAL.
 ------------
Advocate for : MR.P K GARODIA
Advocate for : MR.A CHETRY appearing for THE UNION OF INDIA and 4 ORS
                                                              Page No.# 7/10




Linked Case : WP(C)/2745/2016

SUDHIR CHANDRA BARMAN
S/O LT. SURENDRA CHANDRA BARMAN
R/O PESTARJHAR
P.O. PASTARJHAR
P.S. KOTWALI
DIST- COOCHBEHAR


VERSUS

THE UNION OF INDIA and 4 ORS
REP. BY THE SECY. TO THE GOVT. OF INDIA
MINISTRY OF RAILWAYS
RAIL BHAWAN
NEW DELHI-1

2:THE GENERAL MANAGER
N.F. RAILWAYS
 MALIGAON
 GUWAHATI
ASSAM
 3:THE DIVISIONAL COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
ALIPURDUAR JUNCTION
 DIST- JALPAIGURI
WEST BENGAL
 4:STATION SUPERINTENDENT
NORTHEAST FRONTIER RAILWAY
 NEW COOCH BEHAR
 DIST- COOCH BEHAR
WEST BENGAL
 ------------
Advocate for : MS.A B KAYASTHA
Advocate for : MR.B SHARMA appearing for THE UNION OF INDIA and 4 ORS



Linked Case : WP(C)/6427/2013

UMA KANTA ROY

S/O- LT. JAGADISH CHANDRA ROY
R/O- NEW COOCH BEHAR
                                                      Page No.# 8/10

DT. COOCH BEHAR- 736179
WEST BENGAL.


VERSUS

THE UNION OF INDIA and 4 ORS

REP. BY THE SECY. TO THE GOVT. OF INDIA
MINISTRY OF RAILWAYS
RAIL BHAWAN
NEW DELHI- 110001.

2:THE CHIEF COMMERCIAL MANAGER
NORTH EAST FRONTIER RAILWAY
 MALIGAON
 GUWAHATI
ASSAM.
 3:THE GENERAL MANAGER
N.F. RAILWAYS
 MALIGAON
 GUWAHATI
ASSAM.
 4:THE DIVISIONAL COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
ALIPUDUAR JUNCTION
 DIST.- JALPAIGURI
WEST BENGAL.
 5:STATION SUPERINTENDENT
NORTHEAST FRONTIER RAILWAY
 NEW COOCH BEHAR
 DIST.- COOCH BEHAR
WEST BENGAL.
 ------------
Advocate for : MR.K N CHOUDHURY
Advocate for : SC
 NF RLY appearing for THE UNION OF INDIA and 4 ORS




Linked Case : WP(C)/7208/2013

PRADIP KUMAR DEY
S/O LT. DINESH CH. DEY
R/O NEW ALIPURDUAR
P.O. ALIPURDUAR
DIST- JALPAIGURI
                                                                      Page No.# 9/10

          PIN-786121
          WEST BENGAL


          VERSUS

         THE UNION OF INDIA and 4 ORS
         REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA
         MINISTRY OF RAILWAYS
         RAIL BHAWAN
         NEW DELHI-01

         2:THE CHIEF COMMERCIAL MANAGER
         NORTHEAST FRONTIER RAILWAY
          MALIGAON
          GUWAHATI
         ASSAM
          3:THE GENERAL MANAGER
         NORTHEAST FRONTIER RAILWAY
          MALIGAON
          GUWAHATI
         ASSAM
          4:THE DIVISIONAL COMMERCIAL MANAGER
         NF RAILWAY
         ALIPUDUAR JUNCTION
          DIST- JALPAIGURI
         WEST BENGAL
          5:STATION SUPERINTENDENT
         N.F. RAILWAY
          NEW COOCH BEHAR
          DIST- COOCH BEHAR
         WEST BENGAL
          ------------
         Advocate for : MR.K N CHOUDHURY
         Advocate for : appearing for THE UNION OF INDIA and 4 ORS



                               BEFORE
                HONOURABLE MR. JUSTICE DEVASHIS BARUAH
                                   ::ORDER:

:

Date : 31/03/2022 Heard Mr. R. Dubey, the learned counsel for the petitioner and Mr. B. Sharma, Page No.# 10/10 the learned counsel appearing on behalf of the Respondent/Railway Authority.
Let the matter be listed again 05/04/2022.
After hearing the matter at length, Mr. B. Sharma, the learned counsel appearing on behalf of the Railway Authority shall obtain instructions as to how much would be the license fee of the petitioner in question, if this Court applies Clause 18.2 as well as 18.3 of the Catering Policy, 2010 to the cases of the petitioners.
JUDGE Comparing Assistant