Gauhati High Court
Jayanti Bhowmick vs The Union Of India And 4 Ors on 31 March, 2022
Author: Devashis Baruah
Bench: Devashis Baruah
Page No.# 1/10
GAHC010012522013
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/6473/2013
JAYANTI BHOWMICK
S/O- LT. SITANGSU KR. BHOWMICK, R/O- P.S.- KOTWALI, VILL.- BAISGURI,
P.O.- NEW COOCH BEHAR- 736179, WEST BENGAL.
VERSUS
THE UNION OF INDIA and 4 ORS
REP. BY THE SECY. TO THE GOVT. OF INDIA, MINISTRY OF RAILWAYS,
RAIL BHAWAN, NEW DELHI- 110001.
2:THE CHIEF COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
MALIGAON
GUWAHATI
ASSAM.
3:THE GENERAL MANAGER
N.F. RAILWAYS
MALIGAON
GUWAHATI
ASSAM.
4:THE DIVISIONAL COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
ALIPUDUAR JUNCTION
DIST.- JALPAIGURI
WEST BENGAL.
5:STATION SUPERINTENDENT
NORTHEAST FRONTIER RAILWAY
NEW COOCH BEHAR
DIST.- COOCH BEHAR
Page No.# 2/10
WEST BENGAL
Advocate for the Petitioner : MR.P K GARODIA
Advocate for the Respondent : SC, NF RLY
Linked Case : WP(C)/6455/2013
MRINAL ROY
S/O LT. JAGADISH CHANDRA ROY
R/O NEW COOCH BEHAR
DT
COOCH BEHAR-736179
WEST BENGAL
VERSUS
THE UNION OF INDIA and 4 ORS
REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF RAILWAYS
RAIL BHAWAN
NEW DELHI-110001
2:THE CHIEF COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
MALIGAON
GHY.
ASSAM
3:THE GENERAL MANAGER
N.F. RAILWAYS
MALIGAON
GHY.
ASSAM
4:THE DIVISIONAL COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
ALIPURDUAR JUNCTION
DIST- JALPAIGURI
WEST BENGAL
5:STATION SUPERINTENDENT
N.F. RAILWAY
NEW COOCH BEHAR
DIST- COOCH BEHAR
Page No.# 3/10
WEST BENGAL
------------
Advocate for : MR.P K GARODIA
Advocate for : SC
NF RLY appearing for THE UNION OF INDIA and 4 ORS
Linked Case : WP(C)/7394/2013
SUKHENDU PAUL
S/O- LT. SACHINDRA NATH PAUL
R/O VILL.- CHECHAKHATA
P.O.- ALIPURDUAR JUNCTION
P.S.- ALIPURDUAR
DIST.- JALPAIGURI
WEST BENGAL.
VERSUS
THE UNION OF INDIA and 4 ORS
REP. BY THE SECY. TO THE GOVT. OF INDIA
MINSTRY OF RAILWAYS
RAIL BHAWAN
NEW DELHI- 110001.
2:THE CHIEF COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
MALIGAON
GUWAHATI
ASSAM.
3:THE DIVISIONAL COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
ALIPURDUAR JUNCTION
DIST.- JALPAIGURI
WEST BENGAL.
4:THE GENERAL MANAGER
N.F. RAILWAY
MALIGAON
GUWAHATI
ASSAM.
5:STATION SUPERINTENDENT
NORTH EAST FRONTIER RAILWAY
NEW COOCH BEHAR
DIST.- COOCH BEHAR
WEST BENGAL.
------------
Page No.# 4/10
Advocate for : MR.K N CHOUDHURY
Advocate for : appearing for THE UNION OF INDIA and 4 ORS
Linked Case : WP(C)/5911/2013
DEBI KANT ROY
S/OLT. NATHUNI ROY R/O C/O STATION SUPDT. NEW ALIPURDUAR
P.O. NEW ALIPURDUAR
DIST. JALPAIGURI
- 736121.
VERSUS
THE UNION OF INDIA and 4 ORS
REP. BY THE SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF RAILWAYS
RAIL BHAWAN
NEW DELHI- 110001.
2:THE CHIEF COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
MALIGAON
GUWAHATI
ASSAM.
3:THE GENERAL MANAGER
N.F. RAILWAYS
MALIGAON
GUWAHATI
ASSAM.
4:THE DIVISIONAL COMMERCIAL MANAGER
NORTH FRONTIER RAILWAY
ALIPUDUAR JUNCTION
DIST. JALPAIGURI
WEST BENGAL.
5:STATION SUPERINTENDENT
NORTHEAST FRONTIER RAILWAY
NEW COOACH BEHAR
DIST. COACH BEHAR
WEST BENGAL
------------
Advocate for : MR.M MAHANTA
Advocate for : appearing for THE UNION OF INDIA and 4 ORS
Page No.# 5/10
Linked Case : WP(C)/6456/2013
SMT. MUKTI DEY
W/O- LT. SUDHANGSHU CHANDRA DEY
R/O VILL.- BAISGURI
P.S.- KOTWALI
P.O.- NEW COOCH BEHAR- 736179
WEST BENGAL.
VERSUS
THE UNION OF INDIA and 4 ORS
REP. BY THE SECY. TO THE GOVT. OF INDIA
MINISTRY OF RAILWAYS
RAIL BHAWAN
NEW DELHI- 110001.
2:THE CHIEF COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
MALIGAON
GUWAHATI
ASSAM.
3:THE GENERAL MANAGER
N.F RAILWAYS
MALIGAON
GUWAHATI
ASSAM.
4:THE DIVISIONAL COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
ALIPURDUAR JUNCTION
DIST- JALPAIGURI
WEST BENGAL
5:STATION SUPERINTENDENT
NOTHEAST FRONTIER RAILWAY
NEW COOCH BEHAR
WEST BENGAL
------------
Advocate for : MR.K N CHOUDHURY
Advocate for : SC
NF RLY appearing for THE UNION OF INDIA and 4 ORS
Page No.# 6/10
Linked Case : WP(C)/6475/2013
SHYAMAL KR. ROY
S/O- LT. NAGENDRA KISHOR ROY
R/O- C/O- ALIPURDUAR RAILWAY JUNCTION
NO. 2
STATION ROAD/RPF
P.O.- ALIPURDUAR JN.
P.S.- ALIPURDUAR
DIST.- JALPAIGURI
WEST BENGAL.
VERSUS
THE UNION OF INDIA and 4 ORS
REP. BY THE SECY. TO THE GOVT. OF ASSAM
MINISTRY OF RAILWAYS
RAIL BHAWAN
NEW DELHI- 110001.
2:THE CHIEF COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
MALIGAON
GUWAHATI
ASSAM.
3:THE GENERAL MANAGER
N.F. RAILWAYS
MALIGAON
GUWAHATI
ASSAM.
4:THE DIVISIONAL COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
ALIPUDUAR JUNCTION
DIST.- JALPAIGURI
WEST BENGAL.
5:STATION SUPERINTENDENT
NORTHEAST FRONTIER RAILWAY
NEW COOCH BEHAR
DIST.- COOCH BEHAR
WEST BENGAL.
------------
Advocate for : MR.P K GARODIA
Advocate for : MR.A CHETRY appearing for THE UNION OF INDIA and 4 ORS
Page No.# 7/10
Linked Case : WP(C)/2745/2016
SUDHIR CHANDRA BARMAN
S/O LT. SURENDRA CHANDRA BARMAN
R/O PESTARJHAR
P.O. PASTARJHAR
P.S. KOTWALI
DIST- COOCHBEHAR
VERSUS
THE UNION OF INDIA and 4 ORS
REP. BY THE SECY. TO THE GOVT. OF INDIA
MINISTRY OF RAILWAYS
RAIL BHAWAN
NEW DELHI-1
2:THE GENERAL MANAGER
N.F. RAILWAYS
MALIGAON
GUWAHATI
ASSAM
3:THE DIVISIONAL COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
ALIPURDUAR JUNCTION
DIST- JALPAIGURI
WEST BENGAL
4:STATION SUPERINTENDENT
NORTHEAST FRONTIER RAILWAY
NEW COOCH BEHAR
DIST- COOCH BEHAR
WEST BENGAL
------------
Advocate for : MS.A B KAYASTHA
Advocate for : MR.B SHARMA appearing for THE UNION OF INDIA and 4 ORS
Linked Case : WP(C)/6427/2013
UMA KANTA ROY
S/O- LT. JAGADISH CHANDRA ROY
R/O- NEW COOCH BEHAR
Page No.# 8/10
DT. COOCH BEHAR- 736179
WEST BENGAL.
VERSUS
THE UNION OF INDIA and 4 ORS
REP. BY THE SECY. TO THE GOVT. OF INDIA
MINISTRY OF RAILWAYS
RAIL BHAWAN
NEW DELHI- 110001.
2:THE CHIEF COMMERCIAL MANAGER
NORTH EAST FRONTIER RAILWAY
MALIGAON
GUWAHATI
ASSAM.
3:THE GENERAL MANAGER
N.F. RAILWAYS
MALIGAON
GUWAHATI
ASSAM.
4:THE DIVISIONAL COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
ALIPUDUAR JUNCTION
DIST.- JALPAIGURI
WEST BENGAL.
5:STATION SUPERINTENDENT
NORTHEAST FRONTIER RAILWAY
NEW COOCH BEHAR
DIST.- COOCH BEHAR
WEST BENGAL.
------------
Advocate for : MR.K N CHOUDHURY
Advocate for : SC
NF RLY appearing for THE UNION OF INDIA and 4 ORS
Linked Case : WP(C)/7208/2013
PRADIP KUMAR DEY
S/O LT. DINESH CH. DEY
R/O NEW ALIPURDUAR
P.O. ALIPURDUAR
DIST- JALPAIGURI
Page No.# 9/10
PIN-786121
WEST BENGAL
VERSUS
THE UNION OF INDIA and 4 ORS
REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF RAILWAYS
RAIL BHAWAN
NEW DELHI-01
2:THE CHIEF COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
MALIGAON
GUWAHATI
ASSAM
3:THE GENERAL MANAGER
NORTHEAST FRONTIER RAILWAY
MALIGAON
GUWAHATI
ASSAM
4:THE DIVISIONAL COMMERCIAL MANAGER
NF RAILWAY
ALIPUDUAR JUNCTION
DIST- JALPAIGURI
WEST BENGAL
5:STATION SUPERINTENDENT
N.F. RAILWAY
NEW COOCH BEHAR
DIST- COOCH BEHAR
WEST BENGAL
------------
Advocate for : MR.K N CHOUDHURY
Advocate for : appearing for THE UNION OF INDIA and 4 ORS
BEFORE
HONOURABLE MR. JUSTICE DEVASHIS BARUAH
::ORDER::
Date : 31/03/2022 Heard Mr. R. Dubey, the learned counsel for the petitioner and Mr. B. Sharma, Page No.# 10/10 the learned counsel appearing on behalf of the Respondent/Railway Authority.
Let the matter be listed again 05/04/2022.
After hearing the matter at length, Mr. B. Sharma, the learned counsel appearing on behalf of the Railway Authority shall obtain instructions as to how much would be the license fee of the petitioner in question, if this Court applies Clause 18.2 as well as 18.3 of the Catering Policy, 2010 to the cases of the petitioners.
JUDGE Comparing Assistant