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[Cites 0, Cited by 0] [Section 318] [Entire Act]

State of West Bengal - Subsection

Section 318(i) in The Calcutta Municipal Corporation Act, 1980

(i)drop, pass or place, or cause or permit to be dropped, passed or placed, into or in any drain any brick, stone, earth or ashes or any substance or matter by which or by reason of the quantity of which such drain is likely to be obstructed; or