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[Cites 0, Cited by 0] [Section 114] [Entire Act]

State of Kerala - Subsection

Section 114(4) in Kerala Municipality Building Rules, 1999

(4)External fire escape staircase shall have straight flight not less than 75 cm wide, with 20 cm treads and risers not more than 19 cm. the number of risers shall he limited to 16 per flight.