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Madhya Pradesh High Court

M/S D.J. Laboratories Pvt. Ltd. vs M/S Poonawala Fincorp Ltd. (Formerly ... on 3 January, 2022

Author: Pranay Verma

Bench: Pranay Verma

1 HIGH COURT OF M.P. : BENCH AT INDORE W.P. No.27554/2021 Indore : 03/01/2022 :-

Parties through counsel.
Learned counsel for the petitioner submits that arguing counsel is not well today and prays for time to argue the matter.
Prayer is allowed.
List after a week.
                                                (Pranay Verma)
Aiyer*                                              Judge
Digitally signed by
JAGDISHAN AIYER
Date: 2022.01.04
13:58:24 +05'30'