Madhya Pradesh High Court
M/S D.J. Laboratories Pvt. Ltd. vs M/S Poonawala Fincorp Ltd. (Formerly ... on 3 January, 2022
Author: Pranay Verma
Bench: Pranay Verma
1 HIGH COURT OF M.P. : BENCH AT INDORE W.P. No.27554/2021 Indore : 03/01/2022 :-
Parties through counsel.
Learned counsel for the petitioner submits that arguing counsel is not well today and prays for time to argue the matter.
Prayer is allowed.
List after a week.
(Pranay Verma)
Aiyer* Judge
Digitally signed by
JAGDISHAN AIYER
Date: 2022.01.04
13:58:24 +05'30'