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[Cites 0, Cited by 2] [Entire Act]

State of Bihar - Section

Section 320 in The Bihar Municipal Act, 2007

320. Pending sanction of building construction plan.

- All building construction plan, which is pending for approval by respective regional Development Authorities on or before commencement of this Act, with effect from enforcement of this Act shall be dealt with in the manner prescribed hereinabove.