Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act] State of Andhra Pradesh - Subsection Section 10(1)(d) in The Hyderabad Prisoners Act, 1954 (d)in default of giving security for keeping the peace or for maintaining good behaviour, to any other prison in the State of Hyderabad.