Supreme Court - Daily Orders
Yashpal Chail vs State Of Uttar Pradesh on 11 November, 2024
ITEM NO.37 COURT NO.8 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 4912/2023
[Arising out of impugned final judgment and order dated 02-09-2022
in A482 No. 970/2016 passed by the High Court Of Judicature At
Allahabad, Lucknow Bench]
YASHPAL CHAIL Petitioner(s)
VERSUS
STATE OF UTTAR PRADESH & ANR. Respondent(s)
(IA No.14425/2023-CONDONATION OF DELAY IN FILING and IA
No.14423/2023-EXEMPTION FROM FILING O.T. )
Date : 11-11-2024 This petition was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE NONGMEIKAPAM KOTISWAR SINGH
For Petitioner(s) Mr. Shivam Batra, AOR
Mr. Rahul Tyagi, Adv.
Mr. Sandiv Kalia, Adv.
Mr. Abhishek Bhushan, Adv.
Mr. Mohd. Ibrahim, Adv.
Mrs. Arpita Bharadwaj, Adv.
For Respondent(s) Mr. Namit Saxena, AOR
Mr. S.R. Singh, Sr. Adv.
Mr. Ankur Prakash, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 10.01.2025.
(NEETU SACHDEVA) Signature Not Verified (DIVYA BABBAR) ASTT. REGISTRAR-cum-PS Digitally signed by NEETU SACHDEVA Date: 2024.11.12 COURT MASTER (NSH) 16:58:16 IST Reason: