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Supreme Court - Daily Orders

Communidade Of Calapor vs Vinayak @ Shashank Mahatme on 24 September, 2024

Bench: J.K. Maheshwari, Rajesh Bindal

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     ITEM NO.39                             COURT NO.8                    SECTION IX
     (MM)
                              S U P R E M E C O U R T O F           I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s)            for   Special    Leave    to   Appeal   (C)    No(s).      17279-
     17280/2023

     (Arising out of impugned final judgment and order dated 30-11-2022
     in AFO No. 755/2022 30-11-2022 in AFO No. 615/2022 passed by the
     High Court Of Judicature At Bombay At Goa)

     COMMUNIDADE OF CALAPOR                                                Petitioner(s)

                                                     VERSUS

     VINAYAK @ SHASHANK MAHATME & ORS.                                     Respondent(s)

     IA No. 192262/2023 - APPLICATION FOR ABATEMENT
     IA No. 192266/2023 - APPLICATION FOR CONDONATION OF DELAY IN FILING
     THE APPLICATION FOR SETTING ASIDE THE ABATEMENT
     IA No. 201498/2023 - APPLICATION FOR PERMISSION
     IA No. 181572/2023 - APPLICATION FOR SUBSTITUTION
     IA No. 192264/2023 - CONDONATION OF DELAY IN FILING SUBSTITUTION
     APPLN.
     IA No. 242689/2023 - DELETING THE NAME OF PETITIONER/RESPONDENT
     IA No. 129305/2023 - EXEMPTION FROM FILING O.T.
     IA   No.    129307/2023   -    PERMISSION   TO    FILE   ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES

     Date : 24-09-2024 These matters were called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE J.K. MAHESHWARI
                         HON'BLE MR. JUSTICE RAJESH BINDAL

     For Petitioner(s)             Mr. Udayan Verma, Adv.
                                   Ms. Mehaak Jaggi, AOR
                                   Mr. Parikshit Sawant, Adv.
                                   Ms. Pinky Dubey, Adv.

     For Respondent(s)             Mr. Ravindra Shrivastava, Sr. Adv.
                                   Mr. Shivan S. Dessai, Adv.
                                   Mr. Divyakant Lahoty, Adv.
                                   Mr. Salvador Santosh Rebello, AOR

                                   Ms. Shikha Sarin, AOR
Signature Not Verified
                                   Ms. Har Karam Jot Kaur, Adv.
Digitally signed by
Jayant Kumar Arora
Date: 2024.09.26
16:38:53 IST
Reason:                            Mr. Pawanshree Agrawal, AOR
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      UPON hearing the counsel the Court made the following
                          O R D E R

Considering the nature of dispute and issue involved in this case, as requested by the parties, list the matter on 15.10.2024 at 02.00 PM.

Interim order dated 04.08.2023 shall continue till the next date of listing.

(JAYANT KUMAR ARORA) (NAND KISHOR) ASTT. REGISTRAR-cum-PS COURT MASTER