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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(1) in The Rajasthan Colonisation (Fruit and Vegetable Gardens) Conditions, 1955

(1)If during the period of his Ghair Khatedari tenancy the grantee has neglected or failed to observe or perform any of the conditions herein contained in maintaining the garden to the satisfaction of the Collector or the Horticulturist, or