- The rules made by the Government of this State for the preservation and inspection of wills filed in the courts of District Judges, and reproduced in Appendix 14 shall be complied with by the courts concerned.[* * *] [Note deleted by Notification No. 126/VIII-b-48 and 1, dated 14-5-1959, published in U. P. Gazette, Part II, dated 3rd October, 1959.]
