Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(vi) in The Schedule Castes And the Scheduled Tribes (Prevention Of Atrocities) Rules, 1995

(vi)informing the nodal officer and special officer about the law and order situation in the identified area;