Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 43(5)] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(5)(a) in The Mines Rules, 1955

(a)above ground, one first-aid station-
(i)at the top of every shaft or incline where men or material are normally wound or hauled;
(ii)in every workshop;
(iii)at every screening plant and loading place; and
(iv)at every other place where more than 50 persons are employed at any one time.