Karnataka High Court
Jayakodi vs National Insurance Co Ltd on 23 January, 2009
Author: Huluvadi G.Ramesh
Bench: Huluvadi G.Ramesh
ails at s } %.F.%.NG.§ 'G/"$06 F\ IN THE HIGH CGURT or KARNATAKA AT DATEE) -rr-us THE 23" DAY OF JANUARY .:%§£5{)sz€.' . BEFORE THE I-IO2~¥*BI..E m...:rUs*::=;1:m Miscellaneous First 346:') }"5-.A'»*{L}€'«.3..;6W BETWEER:
1 SMT. JAYAKODI _ .
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