Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Mizoram - Section Section 99 in Mizoram Police Act, 2011 99. Police officer barred from other employment. - No police officer shall engage in any other employment or office of profit whatsoever, other than his duties under this Act.Chapter - XII Police Accountability
