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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(7) in The Scheduled Areas (State of Rajasthan) Order, 2018

(7)The following villages of the gram panchayats of Bali tehsil in Pali district as mentioned below:
(a)Amliya, Kagdara, Thandi Beri, Laxman Pura Jod and Bothara villages of Amliya gram panchayat,
(b)Kooran, Khetrali, Kolwara, Kotiwada, Kooran Khadra and Khetrali Khada villages of Kooran gram panchayat,
(c)Goriya and Korwa villages of Goriya gram panchayat,
(d)Bheemana, Upla Bheemana, Tani, Urana and Nadiya villages of Bheemana gram panchayat,
(e)Kakradi, Aradwan, Danverli, Sambharwara and Berdi villages of Kakradi gram panchayat,
(f)Malnoo, Heerola and Lalpura villages of Malnoo gram panchayat,
(g)Peepla village of Peepla gram panchayat,
(h)Lundara, Chimanpura and Maldar villages of Lundara gram panchayat,
(i)Koyalavao, Chingta Bhata and Chopa Ki Nal villages of Koyalavao gram panchayat.