Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81] [Entire Act] State of Uttarakhand - Subsection Section 81(3) in The Uttarakhand Police Act, 2007 (3)The offences mentioned under this section, may be compounded on the spot, on depositing half of the minimum prescribed amount with the police officers, specially empowered in this behalf.
