Delhi High Court - Orders
Nokia Siemens Networks India Private ... vs Assistant Commissioner Of Income Tax, & ... on 13 February, 2019
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat, Prateek Jalan
$~136
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 890/2016
NOKIA SIEMENS NETWORKS
INDIA PRIVATE LIMITED ..... Appellant
Through: Mr. Amit Shrivastava, Adv. for
Mr.Deepak Chopra, Adv.
versus
ASSISTANT COMMISSIONER OF
INCOME TAX, & ANR. ..... Respondent
Through: Mr. Zoheb Hossain, Sr. Std. Counsel.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 13.02.2019
Admit.
The following question of law arises for consideration:- "i) Did the Tribunal fell into error in rejecting the comparables, relied upon by the assessee in the circumstances of this case?"
List on 21st May, 2019. The next date of hearing fixed in the Appeal i.e. 14.02.2019 stands cancelled.
S. RAVINDRA BHAT, J PRATEEK JALAN, J FEBRUARY 13, 2019 „pv‟