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Ecgc Limited vs Mokul Shriram Epc Jv on 6 September, 2021

Bench: Hemant Gupta, V. Ramasubramanian

     ITEM NO.7                 Court 11 (Video Conferencing)                    SECTION XVII-A

                                 S U P R E M E C O U R T O F           I N D I A
                                         RECORD OF PROCEEDINGS

     Civil Appeal              No(s).    1842/2021

     ECGC LIMITED                                                             Appellant(s)

                                                     VERSUS

     MOKUL SHRIRAM EPC JV                                                     Respondent(s)

     (FOR ADMISSION and IA No.66007/2021-STAY APPLICATION and IA
     No.66009/2021-PERMISSION TO FILE LENGTHY LIST OF DATES and IA
     No.99210/2021-APPROPRIATE ORDERS/DIRECTIONS )

     Date : 06-09-2021 This appeal was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE HEMANT GUPTA
                         HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN

     For Appellant(s)                Mr. Rohan Batra, AOR

     For Respondent(s)               Mr.   Devesh Tripathi, Adv.
                                     Mr.   Harishankar Mani, Adv.
                                     Mr.   Avinas Krishnan, Adv.
                                     Mr.   Raraz Anees, Adv.
                                     Ms.   Pooja Sharam, Adv.
                                     Ms.   Payal Swarup, Adv.
                                     Mr.   Praveen Swarup, AOR

     For Parties(s)                  Mr. Harshvardhan Arora, Adv.

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Issue notice.

Mr. Harishankar Mani, learned counsel waives notice on behalf of respondent.

List the matter after two weeks on the question as to whether the present appeal would be governed under Consumer Protection Act, 2019 or under the Consumer Protection Act, 1986.

Short written synopsis be filed before the date of Signature Not Verified hearing along with judgment in support of the submissions.

     (SWETA BALODI)                                                      (RENU BALA GAMBHIR)
     COURT MASTER (SH)                                                   COURT MASTER (NSH)