Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Gujarat - Subsection Section 3(a) in The Gujarat Highway Act, 1883 (a)that the 2[Provincial Government] may reduce, alter or modify this tax as 7[it] may deem fit, but may not increase the rates specified in the said Schedule ;
