Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2) in The Research And Development Cess Rules, 1996

(2)After scrutiny of the application in accordance with the procedure laid down by the Board the dues as found eligible shall be refunded.