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[Cites 0, Cited by 0] [Section 139] [Entire Act]

Union of India - Subsection

Section 139(4) in The Coal Mines Regulations, 2017

(4)Fire-extinguishers containing chemicals which are liable when operated, to give off poisonous or noxious gases shall not be provided or used belowground:Provided that nothing in sub-regulations (2), (3) or (4) shall prohibit the use belowground of fireextinguishers giving off carbon dioxide when operated.