Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 454] [Entire Act] State of Tamilnadu - Subsection Section 454(2) in The Madurai City Municipal Corporation Act, 1971 (2)The provisions of section 5 of the Limitation Act, 1963 (Central Act 36 of 1963), shall, so far as may be, apply to any such appeal.Power To Summons
