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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(12) in The Mizoram University Act, 2000

(12)The Visitor shall have such other powers as may be prescribed by the Statutes.[9A. The Chief Rector. - The Governor of the State of Mizoram shall be the Chief Rector of the University.] [New Section 9A added by Mizoram University Act, 2007(24 of 2007)]