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[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

State of Uttar Pradesh - Subsection

Section 52(2)(iii) in U.P. Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1983

(iii)Register of deductions, register of fines and register of advances shall be maintained by every contractor in Forms XIX, XX and XXI respectively.