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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(8) in Tamil Nadu Clinical Establishments (Regulations) Rules, 2018

(8)Minor Surgeries. - In case of minor surgeries like cyst excision, Medical Termination of Pregnancy (MTP), Dilation and Curettage (D&C) are under taken it is advisable to have a clean room for the purpose and facilities available as given for minor Operation Theatre shall be provided.III. Polyclinic. - (1) In addition to the norms prescribed for clinic and consulting room, separate cubicles shall be made available to each specialities, if they attend simultaneously.