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Madhya Pradesh High Court

Mrs.Snehal Jaiswal vs Women And Child Development Department on 5 October, 2015

                                                                       1

      Matters notified on the Board dated 05th of October, 2015
     05/10/2015
           Common Order

S. Case No. Advocate for the Advocate for the No. applicant/s respondent/State 16 WP 3355/2015 Shri Anupam Shri Yogesh Mittal Chouhan 15 WP 3138/15 Shri CB Patne Shri Yogesh Mittal 71 WP 3178/15 Ms. Hemlata Shri Yogesh Mittal Bhargava 68 WP 2592/15 Shri SH Moyal Shri Nitin Gupta Counsel for the respondent(s) prays for time to file reply.

List after four weeks/as prayed. IR granted earlier, if any, to continue till the next date of hearing.

(Mrs. S.R. Waghmare) Judge soumya