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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(6) in Rajasthan Persons with Disabilities (Equal Opportunities Protection of Rights and Full Participation) Rules, 2011

(6)No fee shall be payable by persons with disabilities to any Medical Authority for any medical examination or grant of certificate under these rules.