Madhya Pradesh High Court
Municipal Council Kareli vs The Madhya Pradesh Pollution Control ... on 8 October, 2020
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 MCRC-18131-2018
The High Court Of Madhya Pradesh
MCRC-18131-2018
(MUNICIPAL COUNCIL KARELI Vs THE MADHYA PRADESH POLLUTION CONTROL BOARD)
MCRC/18131-2018
10
Jabalpur, Dated : 08-10-2020
Heard through Video Conferencing.
Shri Anuj Shrivastava, learned counsel for the applicant.
Shri Jagat Singh, learned Panel Lawyer for the State.
Shri Siddharth Sharma, learned counsel for respondent No.1.
List along with M.Cr.C. No.24122/2020 for analogous hearing. Interim order, if any, shall continue till the next date of hearing.
(VIJAY KUMAR SHUKLA) JUDGE mrs. mishra Signature Not Verified SAN Digitally signed by MRS DEEPA MISHRA Date: 2020.10.08 14:55:55 IST