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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Andhra Pradesh - Subsection

Section 20(2) in Andhra Pradesh Para Medical Board Act, 2006

(2)Every person eligible for registration under subsection (2) of section 19 shall apply for registration within three months from the date on which he became eligible for registration as provided for in the said sub-section.