Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(64) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2014 (64)'Transmission Line' shall have the same meaning as defined in sub-section (72) of section 2 of the Act;
