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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2) in Agreement Between the Government of the Republic of India and the Government of Australia Concerning Transfer of Sentenced Persons

(2)The costs of translation of requests, documents or information referred to under Article 13 shall be borne by the Contracting State sending the request, document or information.Article 15