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State of Haryana - Section

Section 364 in Punjab Jail Manual

364. Disposal of money received for uniform.

- All moneys recovered from warders under the provisions of the preceding paragraph shall be credited to government under head O-56 Other Receipts Jail Miscellaneous, and the treasury receipts therefor sent to the Superintendent of Headquarters Jails of the circle, for attachment to the combined annual indent of the circle submitted to the Inspector-General.