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[Cites 0, Cited by 1] [Section 24A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24A(4) in The United Provinces Excise Act, 1910

(4)The provisions of Section 25, and proviso to Section 39 shall apply in relation to the grant of a licence for an exclusive or other privilege under this section as they apply in respect of the grant of a licence for an exclusive privilege under Section 24.]