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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(2)(ii) in The U.P. Electricity Regulatory Commission (Fees and Fines) Regulations, 2010

(ii)The term "include" or "including" shall be deemed to be followed by "without limitation" or 'but not limited to" regardless of whether such terms arc followed by such phrases or words of like import;