Madhya Pradesh High Court
M/S Marico Industries Ltd vs In Reference Commercial Tax on 16 September, 2022
Author: Chief Justice
Bench: Chief Justice
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
TR No. 31 of 2021
(M/S MARICO INDUSTRIES LTD Vs IN REFERENCE COMMERCIAL TAX)
TR No.24 of 2021, TR No.30 of 2021, TR No.29 of 2021, TR No.25 of 2021, TR No.26 of 2021
& TR No.32 of 2021
Dated : 16-09-2022
Shri P.M. Choudhary - Senior Advocate with Shri Madhav
Khandelwal - Advocate for the petitioner.
Shri B.D. Singh - Government Advocate for the respondent.
Heard arguments.
Judgment reserved.
(RAVI MALIMATH) (SHEEL NAGU) (VISHAL MISHRA) CHIEF JUSTICE JUDGE JUDGE rv Digitally signed by REENA HIMANSHU SHARMA Date: 2022.09.19 17:36:32 +05'30'