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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Punjab - Subsection

Section 27(2)(f) in Punjab General Sales Tax Act, 1948

(f)the procedure for the payment of fees in respect of, and other matters incidental to the registration of dealers and granting of certificate of registration, and the form of such certificate under section 7 or section 8, and the manner in which security shall be furnished under section 9;