Section 22(2) in Sri Venkateswara Veterinary University, Act, 2005
(2)In particular and without prejudice to the generality of the forgoing power, the Academic Council shall be entitled to,-(a)advise the Vice-Chancellor and the Board on all academic matters, including the control and management of the libraries;(b)make recommendations to the Board,-(i)for the institution of the professorships, associate professorships, assistant professorships, teacherships and other teaching posts and matters connected therewith;(ii)regarding the post-graduate teaching, research and extension;(c)formulate, modify, revise or rescind schemes in connection with the constitution or reconstitution of departments of teaching, research and extension; and(d)make regulations,-(i)regarding the admission of students to the University;(ii)regarding the examinations and the conditions on which students shall be admitted thereto;(iii)relating to courses of study of degrees, diplomas and certificates.
