Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] Union of India - Subsection Section 12(i) in Khadi And Village Industries Commission Employees (Conduct) Regulations, 2003 (i)which has the effect of an adverse critism of any current or recent policy or action of the Commission or Central Government or a State Government:
