Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 137 in The Oil Mines Regulations, 2017

137. Chief Inspector of Mines to exercise power of Regional Inspector.

- Any power granted under these regulations to the Regional Inspector may be exercised by the Chief Inspector of Mines or any other Inspector authorised in writing in that behalf by the Chief Inspector of Mines.