Section 6A(1) in Tamil Nadu Panchayats (Elections) Rules, 1995
(1)The Tamil Nadu State Election Commission may nominate an Observer, who shall be an officer of the Government to watch the conduct of election or elections to the Panchayats or a part or a group thereof within a Revenue Division or a part of Revenue Division or a group of Revenue Divisions and to perform such other functions as may be entrusted to him by the State Election Commission.
