Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Kerala - Subsection Section 27(1) in Sree Sankaracharya University of Sanskrit Act, 1994 (1)The Pro-Vice-Chancellor shall be appointed by the Chancellor from the panel submitted by the Pro- Chancellor.
