Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 70(3)] [Section 70] [Entire Act]

State of Bihar - Subsection

Section 70(3)(ii) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(ii)he shall exercise control over the staff and shall issue instructions for the smooth and effective functioning of the institutions;