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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(3) in The Insurance Regulatory And Development Authority (Life Insurance-Reinsurance) Regulations, 2000

(3)The Authority shall scrutinise such a programme of reinsurance as referred to in sub-regulation (2), and may suggest changes, if it considers necessary, and the insurer shall incorporate such changes forthwith in his programme.