Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 16 in The Indian Merchant Shipping (Medical Examination) Rules, 1958

16. Duplicate or re-issue of a certificate.

- A fee of Rs. 2/- shall be charged from a seaman for the issue of a duplicate certificate of physical fitness when the original is torn or lost through his own fault.